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State of Rajasthan - Section

Section 92 in The Rajasthan Municipalities Accounts Rules, 1963

92. Register of Account Books and Registers.

- The Board shall keep a register for account books and registers maintained by it. The register shall invariably be produced to audit party at the time of audit. It will be the duty of the Executive Officer to see that all the account books and registers maintained by the Board have duly been entered therein. The Executive Officer shall review this register once in every half year and record a certificate to this effect in the Register that it is posted up-to-date.