Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(3)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)an up-to-date Staff Register containing particulars like names, designation, present and permanent addresses, qualification(s), date of engagement etc. and tenure of engagement of all staff of the clinical establishment, or and such particulars as may be notified; and