Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6A(2)] [Section 6A] [Entire Act]

Union of India - Subsection

Section 6A(2)(d) in The Employees' Provident Funds And Miscellaneous Provisions (Amendment) Act, 1996

(d)such sums as the Central Government may, after due appropriation by Parliament by law, in this behalf, specify.