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[Cites 0, Cited by 0] [Section 10(7)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(7)(b) in Tamil Nadu Town and Country Planning Act, 1971

(b)The scheme framed under clause (a) shall be published in the Tamil Nadu Government Gazette, and upon such publication the assets and liabilities to which such scheme relates, shall vest in accordance with such scheme.