Supreme Court - Daily Orders
Government Of Nct Of Delhi vs Aniljit Singh on 21 April, 2023
Bench: Sudhanshu Dhulia, Aravind Kumar
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ITEM NO.48 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 9458/2021
(Arising out of impugned final judgment and order dated 01-02-2016
in WP(C) No. 2949/2015 passed by the High Court Of Delhi At New
Delhi)
GOVERNMENT OF NCT OF DELHI & ANR. Petitioner(s)
VERSUS
ANILJIT SINGH & ANR. Respondent(s)
IA No. 55467/2021 - CONDONATION OF DELAY IN FILING
IA No. 55468/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
WITH
Diary No(s). 10043/2021 (XIV)
( FOR CONDONATION OF DELAY IN FILING ON IA 55362/2021
FOR EXEMPTION FROM FILING O.T. ON IA 55366/2021
IA No. 55362/2021 - CONDONATION OF DELAY IN FILING
IA No. 55366/2021 - EXEMPTION FROM FILING O.T.)
Diary No(s). 12924/2022 (XIV)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
70372/2022
FOR CONDONATION OF DELAY IN FILING ON IA 70374/2022
IA No. 70374/2022 - CONDONATION OF DELAY IN FILING
IA No. 70372/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 11493/2022 (XIV)
(FOR CONDONATION OF DELAY IN FILING ON IA 73979/2022
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
73980/2022
IA No. 73979/2022 - CONDONATION OF DELAY IN FILING
IA No. 73980/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 21-04-2023 These matters were called on for hearing today.
Signature Not Verified
Digitally signed by
NIRMALA NEGI
Date: 2023.04.21
CORAM :
18:05:27 IST
Reason:
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
HON'BLE MR. JUSTICE ARAVIND KUMAR
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For Petitioner(s) Mr. Nitin Mishra, AOR
Mr. Ishaan Sharma, Adv.
Ms. Mitali Gupta, Adv.
Ms. Niharika Ahluwalia, AOR
Mr. Arpit Sharma, Adv.
Ms. Sujeeta Srivastava, AOR
For Respondent(s) Ms. Mukti Chowdhary, AOR
Mr. Gaurav M. Liberhan, Adv.
Mr. Arun Singh Rawat, Adv.
Mr. Ashwani Kumar, AOR
Mr. Anshay Dhatwalia, Adv.
Mr. Shekhar Prit Jha, AOR
Mr. Sunil Chauhan, Adv.
Ms. Preeti Kumari, Adv.
Ms. Niharika Ahluwalia, AOR
Mr. Arpit Sharma, Adv.
Mr. K M Nataraj, A.S.G. (NP)
Ms. Deepabali Dutta, Adv.
Mr. Sharath Nambiar, Adv.
Mr. Rajan Kumar Chourasia, Adv.
Mr. Shailesh Madiyal, Adv.
Mr. Arvind Kumar Sharma, AOR
Ms. Sujeeta Srivastava, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 09.05.2023.
(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR