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[Cites 0, Cited by 0] [Section 218] [Entire Act]

State of West Bengal - Subsection

Section 218(8) in The West Bengal Motor Vehicles Rules, 1989

(8)The State Government may grant a special permit for the use of radio, gramophone or microphone, tape/cassette recorder with or without loud speaker in specially equipped motor vehicle used for publicity, educational or traffic purposes and for such other purpose as may be deemed necessary on payment of fees prescribed in Schedule F.