Delhi High Court - Orders
Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 18 August, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~66 & 67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 182/2021
THEME ENGINEERING SERVICES PVT LTD & ANR
..... Petitioner
Through: Appearance not given.
versus
SHRI AWADHESH KUMAR & ORS. ..... Respondent
Through: Appearance not given.
67
+ W.P.(C) 1173/2021
THEME ENGINEERING SERVICES PVT LTD. & ANR.
..... Petitioner
Through: Appearance not given.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
..... Respondent
Through: Ms. Akansha Das, Mr. A.P. Singh,
Advs. for NHAI
Mr. Prasenjit Keswani, Mr. Upmanyu
Tiwari, Mr. Varun Varma, Advs. for
R-3
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 18.08.2022 A request for accommodation is made on behalf of the respondents on account of indisposition of learned counsel.
Consequently, these matters shall stand adjourned today to be called again on 01.11.2022 in the category of "End of Board".
YASHWANT VARMA, J.
AUGUST 18, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:20.08.2022 14:26:14