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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(iii) in The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971

(iii)[* * *] [Sub-clause (iii) was deleted by Maharashtra 11 of 2012, Section 5(ii), (w.e.f. 19-6-2012).];