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[Cites 0, Cited by 0] [Section 104(1)] [Section 104] [Entire Act]

State of Andhra Pradesh - Subsection

Section 104(1)(b) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(b)such person on demand declines to give his name and address or gives a name and address which such officer has reason to believe to be false.