[Cites 0, Cited by 0]
[Section 21]
[Entire Act]
Union of India - Subsection
Section 21(3) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017
| Sl. No. | Response of the Debtor | Status of Authentication | Colour of the Status |
| (1) | (2) | (3) | (4) |
| 1 | Debtor confirms the information of default | Authenticated | Green |
| 2 | Debtor disputes the information of default | Disputed | Red |
| 3 | Debtor does not respond even after threereminders | Deemed to be Authenticated | Yellow |