Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(6) in The Assam Highway Act, 1989

(6)A plan so prepared shall be available for inspection by the public in the office of the highway authority, free of charge at all reasonable times, and copies of its shall be made available to any member of the public on application to the highway authority and on payment of such reasonable cost as may be prescribed.