Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 84 in Uttar Pradesh Muslim Waqfs Act, 1960 84. No liability on State Government. - The State Government shall not be liable for any expenditure incurred in connection with the administration of this Act.
