Allahabad High Court
Pradeep Kumar Yadav & Others vs Director Of Education & Others on 21 January, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 3106 of 2001 Petitioner :- Pradeep Kumar Yadav & Others Respondent :- Director Of Education & Others Petitioner Counsel :- Jai Singh Respondent Counsel :- C.S.C.,S. Chaturvedi Hon'ble Dilip Gupta,J.
List has been revised. No one appears to press the petition. This petition was filed in the year 2001 with regard to the examination concerned.
The writ petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed. Interim order, if any, stands vacated. Order Date :- 21.1.2010 NSC