Section 9(2)(e) in Uttarakhand Protection of Interests of Depositors (In Financial Establishments) Act, 2005

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State of Uttarakhand - Subsection

Section 9(2)(e) in Uttarakhand Protection of Interests of Depositors (In Financial Establishments) Act, 2005

(e)order for payment to the depositors by the competent Authority or order for proportionate payment to the depositors in the event of the money so realized is sufficient to meet the entire deposit liability; and

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State of Uttarakhand - Subsection

Section 9(2)(e) in Uttarakhand Protection of Interests of Depositors (In Financial Establishments) Act, 2005