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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Punjab - Subsection

Section 43(1)(vi) in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

(vi)reduction to a lower time-scale of pay, grade, post or service which shall ordinarily be a bar to the promotion of an employee to the time- scale of pay, grade, post or service from which he was reduced, with or without further directions regarding conditions of restoration to the grade or post or service from which an employee was reduced and his seniority and pay on such restoration to that grade, post or service;