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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(a) in The Punjab Stamp Rules, 1934

(a)Local depots. - (i) Stamps up to the probable demand of one week with cash and opium combined to a value not exceeding Rs. 5,000 ; or
(ii)a total value of Rs. 15,000 for stamps, cash and opium whichever is less ;
(iii)in the special case of Lahore treasury, the treasurer or his agent may hold in his separate custody in single lock -