Bombay High Court
Mohinder Rijhawani And 2 Ors vs Hiranandani Constructions Pvt. Ltd. ... on 30 July, 2019
Bench: S.C. Dharmadhikari, Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (APPEALS) LODGING NO. 322 OF 2019
In
APPEALS LODGING NO . 142 OF 2019
Mohinder Rijhawani And 2 Ors. ....Petitioner
V/S
Hiranandani Constructions Pvt. Ltd. And 2 Ors. ....Respondent
WITH APPEALS LODGING NO. 142 OF 2019 In NOTICE OF MOTION (SUITS) 595 OF 2017 Mohinder Rijhawani And 2 Ors. ....Petitioner V/S Hiranandani Constructions Pvt. Ltd. And 2 Ors. ....Respondent Mr.Prateek Seksaria a/w Mr. Arun Panickar and Mr.Nilesh Gala i/b Law Square For Applicants/Appellants Mr.Zal Andhyarujina a/w Ms. Deepa Pohuja, Ms.Ishani Khanwilkar and and Ms.Sheetal Raghavi i/b. M/s. J. Law Associates, for R.No.1. Ms.Sushma Singh a/w Priyanka Raul for R.No.5 CORAM : S.C. DHARMADHIKARI & SANDEEP KASHINATH SHINDE, JJ DATE : 30th July, 2019 Page 1/2 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 31/07/2019 02:10:15 ::: P.C. :
Stand over to 01/08/2019 for passing orders.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 31/07/2019 02:10:15 :::