Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 60 in The Punjab Tenancy Act, 1887 60. Irregular transfers of right of occupancy. - Any transfer made of a right of occupancy in contravention of the foregoing provisions of this Chapter shall be voidable of the instance of the landlord.
