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[Section 16]
[Entire Act]
State of Punjab - Subsection
Section 16(2) in Prize Competitions Punjab Rules, 1957
| 1. Full name and address of the applicant. |
| 2. Place of business. |
| *3. Particulars of the prize competition (or competitions)for which licence/renewal of licence is applied for, includingthe entry fee (if any) to be charged, the value of the prize orprizes to be offered and how the entries will be scrutinised andthe prize winning competitions selected. |
| 4. Whether the applicant had applied for a licence beforehand, if so, with what result. |
| 5. Any further particulars which the applicant may like tofurnish. |