Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] Greater Bengaluru City Corporation - Section 52(2) in The Vellore Institute of Technology Bangalore Act, 2012 (2)The Board of Governors shall consider the annual report in its meeting and may approve the same with or without modification.
