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State of Jharkhand - Section

Section 14 in Jharkhand University of Technology Act, 2011

14. Other Officers of the University.

- (i) The Executive Council shall appoint the Director, Curriculum Development, the Controller of Examination and also the other officers of the University as referred to in clause (vii) of section 7, for such period and on such terms as may be prescribed.Chapter-IV The Authorities of the University