Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 90(1)] [Section 90] [Entire Act] State of Tamilnadu - Subsection Section 90(1)(d) in The Tamil Nadu Co-Operative Societies Act, 1983 (d)between the society and any other registered society, such dispute shall be referred to the Registrar for decision.