Bombay High Court
Ecogreen Cleantech Pvt Ltd And Anr vs Iifl Wealth Finance Ltd on 20 June, 2019
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION LODGING NO. 588 OF 2019
Ecogreen Cleantech Pvt. Ltd. And Anr ....Petitioner
V/S
Iifl Wealth Finance Ltd. ....Respondent
WITH COMMERCIAL ARBITRATION PETITION LODGING NO. 546 OF 2019 Ecogreen Cleantech Pvt Ltd And Anr ....Petitioner V/S Iifl Wealth Finance Ltd ....Respondent WITH COMMERCIAL ARBITRATION PETITION LODGING NO. 547 OF 2019 Holista Tranzworld Pvt. Ltd. And Another ....Petitioner V/S Iifl Wealth Finance Ltd. ....Respondent Dr. Birendra Saraf i/b Kalyani Tulankar a/w Devawshree Tulankar and Ranjit Shinde For Petitioner Shyam Kapadia a/w Mayur Bojwani, Ms. Krina Gandhi i/b Manilal Kher Ambalal & Co. for Respondent CORAM : G. S. KULKARNI, J DATE : 20th June, 2019 Page 1/2 ::: Uploaded on - 20/06/2019 ::: Downloaded on - 21/06/2019 05:12:39 ::: P.C. :
Part heard. Stand over to 26/07/2019 at 3.00 p.m. Ad-interim relief if any, to continue till the next date.
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