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Rajni Bhat vs Union Of India on 12 April, 2018

     ITEM NO.35                               REGISTRAR COURT. 2                       SECTION XVI-A

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS


                                              BEFORE THE REGISTRAR MR. SANJAY PARIHAR

     Transfer Case (Civil)                      No(s).   37/2017

     RAJNI BHAT                                                                       Petitioner(s)

                                                          VERSUS

     UNION OF INDIA                                                                   Respondent(s)

     (FOR ADMISSION)


     Date : 12-04-2018 This petition was called on for hearing today.



     For Petitioner(s)                    Mr. Rudrajit Ghosh,Adv.
                                          Mr. V. Shyamohan, AOR

     For Respondent(s)
                                          Mr. Gaurav Sharma, AOR

                                          Ms. Sonakshi Malhan,Adv.
                                          Mr. Senthil Jagadeesan, AOR


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Service of notice is complete on the respondent Nos.1,4, 5, 7 and 8 but no one has entered appearance on their behalf.

Sole Petitioner and Respondent Nos. 2 and 3 are already represented through Ld. Counsel.

Await certificate of service of respondent No.6 from the concerned High Court.

List again on 6.7.2018.

SANJAY PARIHAR Registrar MG