Patna High Court - Orders
Kameshwar Singh @ Kail Singh @ Saheb vs The State Of Bihar on 2 August, 2014
Author: Gopal Prasad
Bench: Gopal Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No. 22728 of 2014
Arising out of P. S. Case No. - 91 Year - 2014 Thana - BUXAR District - BUXAR
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Kameshwar Singh @ Kail Singh @ Saheb, Son of Late Sheo Sharan Singh,
resident of village - Bajitpur, P.S.- Bihta, District - Patna
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
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With
Criminal Miscellaneous No. 24021 of 2014
Arising out of P. S. Case No. - 91 Year - 2014 Thana - BUXAR District - BUXAR
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Munna Yadav, aged about 40 years S/o Krishna Yadav R/o Sarai, P.S.
Shahpur, District Patna
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
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With
Criminal Miscellaneous No. 24206 of 2014
Arising out of P. S. Case No. - 91 Year - 2014 Thana - BUXAR District - BUXAR
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Harendra Nut @ Md. Aslam, son of Terash Nut, Resident of Village -
Gudari Bazar, P.S. Bhagwan Bazar, District Saran at present c/o Hare
Krishna Satti Ghat, Buxar, District Buxar
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
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With
Criminal Miscellaneous No. 24382 of 2014
Arising out of P. S. Case No. - 91 Year - 2014 Thana - BUXAR District - BUXAR
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Sanjay Singh, S/o Ramanand Singh, Resident of Village - Hekma, P.S.
Ekma, District Chapra (Saran)
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
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With
Criminal Miscellaneous No. 24546 of 2014
Arising out of P. S. Case No. - 91 Year - 2014 Thana - BUXAR District - BUXAR
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Shyam Babu Rai, Son of Late Bishun Deo Rai, resident of village - Neura,
P.S. Bihta, District - Patna
.... .... Petitioner/s
Versus
Patna High Court Cr.Misc. No.22728 of 2014 (3) dt.02-08-2014 2
The State of Bihar
.... .... Opposite Party/s
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With
Criminal Miscellaneous No. 24589 of 2014
Arising out of P. S. Case No. - 91 Year - 2014 Thana -BUXAR District - BUXAR
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Daroga Nut, son of Terash Nut, resident of village - Bramhpur, Police
Station Bhagwan Bazar, District Saran at present c/o Rajendra Pd.
Srivastava, R/o Sohani Patti, Buxar, P.S. - Buxar (T), District - Buxar
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
======================================================
With
Criminal Miscellaneous No. 23771 of 2014
Arising out of P. S. Case No. - 91 Year - 2014 Thana - BUXAR District - BUXAR
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Shamsher Khan, Son of Firoz Khan, Resident of Mohalla Sheo Bazar,
Police Station - Bhagwan Bazar, District - Sarat at present C/O Rajendra
Prasad Srivastava, Sahanipatti, Buxar
.... .... Petitioner/s
Versus
1. The State of Bihar
.... .... Opposite Party/s
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For the Petitioners :- Sri Rana Pratap Singh, Sr. Advocate
For the State :- Mr. Parmeshwar Mehta, A.P.P.
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CORAM: HONOURABLE MR. JUSTICE GOPAL PRASAD
ORAL ORDER
3 02-08-2014Heard learned counsel for the petitioners and learned counsel for the State.
These petitions are for grant of regular bail in a case under Sections 401, 420, 379, 414 and 411/34 of the Indian Penal Code with regard to recovery of cash and other articles and instrument of breaking the lock.
Learned counsel for the petitioners submits that the aforesaid articles have not been identified and the petitioners are in jail custody since 28.02.2014 and 01.03.2014.
Patna High Court Cr.Misc. No.22728 of 2014 (3) dt.02-08-2014 3
Hence, having regard to the facts and circumstances of the case, the petitioners above named are ordered to be released on bail on furnishing bail bonds of Rs.10,000/- (ten thousand) each with two sureties of the like amount each to the satisfaction of learned Chief Judicial Magistrate, Buxar/Judicial Magistrate-1st Class, Buxar in connection with Buxar (Town/Nagar) P. S. Case No. 91 of 2014, subject to the condition that one of the bailors shall be the close relative of the petitioners who will file affidavit to the effect that the petitioners shall not involve in such type of activity in future and if any report is received against them then the bail bonds of the petitioners shall stand cancelled.
(Gopal Prasad, J) Kundan/-
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