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Union of India - Section

Section 7 in The Bureau of Energy Efficiency (Terms and Conditions of Service of Employees) Rules, 2017

7. Annual Performance Appraisal.

- The general principles and guidelines for writing of annual performance appraisal including system of self appraisal, their periodicity including writing of part reports, authorities competent to record and review such reports, including formats, time limit for completion of writing of such reports for all categories of Central Government servants as specified by the Central Government, shall apply to the employees of the Bureau.