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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(3) in The Coal Mines Provident Fund Scheme

(3)All contribution cards and the statements in Forms I, I(Revised), I(V) [V or V (Revised)] [[] substituted vide Notification No. 11011(1)/72 PF I (i) dated 8.8.72] shall be sent to the Commissioner or to such other officer subordinate to him as may be authorised by him in this behalf, either by registered post or through a messenger.]