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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(6) in Bombay Merged Areas, Enclaves and Specified Areas (Amendment of Laws) Act, 1950

(6)in Section 24, in sub-section (2), for the figures, letters and word "1st August 1947" the figures, letters and word "31st October 1950" shall be substituted;