Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 26 in The Orissa Irrigation Rules, 1961 26. Application for supply of water for any purpose other than irrigation. - [Section 21 (2)] - An application for supply of water for any purpose other than irrigation shall be made to the Irrigation Officer in Form 'J' in triplicate.
