Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 12] [Entire Act] State of Kerala - Subsection Section 12(10) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 (10)No sand removal shall be done in a river or in any river bank where Government have expressly prohibited the same by general or special order.
