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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(1)(e) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(e)any Bio-fertilizer, the label or container whereof or anything accompanying therewith bears any statement which makes a false claim for the Bio-fertilizer or which is false or misleading in any material particular;