Section 94 in First Statutes of the University of Udaipur
94.
Under Section 2(e) of the Act and Statute 11(2), the following faculties are established:(1)Agriculture.(2)Veterinary and Animal Science.(3)Agricultural Engineering and Technology.(4)[Humanities.] [Substituted by Resolution No. 13. dated 6-5-1972 and assented by the Chancellor vide No. 1200/Camp., dated 15 6-1972.](5)[Social Sciences.] [Substituted by Resolution No. 13, dated 6-5-1972 and assented by the Chancellor vide No. 1200/Camp., dated 15-6-1972.](6)[ The Faculty of Science.] [Substituted by Resolution No. 13. dated 6-5-1972 and assented by the Chancellor vide No. 1200/Camp., dated 15-6-1972.](7)Commerce.(8)Law.(9)Education.(10)[ Home Science;] [Added vide Resolution No. 5, dated 9-5-1970 and assented by the Chancellor vide No. 388. dated 26-5-1970.] and(11)Such other faculties as may be prescribed by the Statutes.
