Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Telangana - Subsection Section 56(3) in Sri Konda Laxman Telangana State Horticultural University Act, 2007 (3)The regulations made by any authority of the University shall be subject to such direction as the Board may, from time to time, give in this behalf.
