Supreme Court - Daily Orders
Inder Chand Bagri vs Jagadish Prasad Bagri on 3 July, 2018
Bench: Kurian Joseph, Sanjay Kishan Kaul
ITEM NO.37 COURT NO.4 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 4939/2018
(Arising out of impugned final judgment and order dated 13-02-2018
in CRLP No. 190/2015 passed by the Gauhati High Court)
INDER CHAND BAGRI Petitioner(s)
VERSUS
JAGADISH PRASAD BAGRI & ANR. Respondent(s)
Date : 03-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Gopal Sankaranarayanan, Adv.
Ms. Pooja Dhar, AOR
Mr. Shrutanjaya Bhardwaj, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be stay of all proceedings in CR Case No. 3230c/2013 pending before the Sub-Divisional Judicial Magistrate(I), Kamrup, Guwahati.
(DEEPAK MANSUKHANI) (RENU DIWAN)
AR CUM PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2018.07.03
16:49:32 IST
Reason: