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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(2)(h) in The Indian Veterinary Council Act, 1984

(h)the fee which shall be accompanied by an application for registration under sub-section (2) of section 45 and sub-section (1) of section 47;