Allahabad High Court
The Commissioner Of Income Tax-Ii, ... vs Dr.(Mrs.) Kiran Garg, Lucknow on 7 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 161 of 2005 Petitioner :- The Commissioner Of Income Tax-Ii, Lucknow Respondent :- Dr.(Mrs.) Kiran Garg, Lucknow Petitioner Counsel :- D.D. Chopra Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J. Sri D.D.Chopra, learned counsel for the appellant is reported to be on sanctioned leave.
List in the week commencing 25th January, 2010. Order Date :- 7.1.2010 AKS