Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 92(2)] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(2)(g) in The Food Safety And Standards Act, 2006

(g)making or amending regulations in view of urgency concerning food safety or public health under clause (d) of sub-section (2) of section 18;