Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(3) in Maharashtra Police Act

(3)Saving of certain articles.- Nothing in this section shall be deemed to apply to any article which, under the orders of the Director-General and Inspector-General, or the Commissioner, as the case may be, has become the property of the person to whom the same was furnished.