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State of Rajasthan - Section

Section 100 in Rajasthan Land Revenue (Land Records) Rules, 1957

100. Crop to be shown in the Naqsha Jinswar.

- Each crop should be shown in one of the relevant columns of the prescribed form for each "Fasal". If any crop has not been provided with a separate column additional columns should not be inserted and should be shown in the columns provided for miscellaneous crops. In case instructions are received by the Patwari, through the Inspector, to show any such crop separately, he shall comply accordingly.