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Punjab-Haryana High Court

Ritu Verma vs Sagar Kanda on 30 August, 2022

Author: Arvind Singh Sangwan

Bench: Arvind Singh Sangwan

219
           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

                                                    TA-209-2021 (O&M)
                                                    Date of decision: 30.08.2022
Ritu Verma
                                                                        ... Petitioner


                                              Vs.


Sagar Kanda
                                                                       ... Respondent
CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN

Present:     Mr. Monty Goyal, Advocate
             for the petitioner.

             None for the respondent.

                     *******
ARVIND SINGH SANGWAN, J. (ORAL)

Learned counsel for the petitioner seeks permission to withdraw the present petition.

Dismissed as withdrawn.

[ ARVIND SINGH SANGWAN ] 30.08.2022 JUDGE vishnu Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 02-09-2022 01:21:57 :::