Punjab-Haryana High Court
Ritu Verma vs Sagar Kanda on 30 August, 2022
Author: Arvind Singh Sangwan
Bench: Arvind Singh Sangwan
219
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
TA-209-2021 (O&M)
Date of decision: 30.08.2022
Ritu Verma
... Petitioner
Vs.
Sagar Kanda
... Respondent
CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN
Present: Mr. Monty Goyal, Advocate
for the petitioner.
None for the respondent.
*******
ARVIND SINGH SANGWAN, J. (ORAL)
Learned counsel for the petitioner seeks permission to withdraw the present petition.
Dismissed as withdrawn.
[ ARVIND SINGH SANGWAN ] 30.08.2022 JUDGE vishnu Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 02-09-2022 01:21:57 :::