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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Jharkhand - Subsection

Section 94(4) in Jharkhand Panchayat Raj Act, 2001

(4)Distribution of the amount among Panchayats - The consolidated amount in the Panchayat Raj Fund shall be distributed among the three-tier Panchayat in such manner and in such proportion as may be ascertained by the State Government.