Section 5(2)(a) in Professional Diploma Courses of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

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State of Gujarat - Subsection

Section 5(2)(a) in Professional Diploma Courses of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(a)A candidate who has passed the two years certificate course conducted by the Technical Examination Board, as specified in column 2 of Table or NCVT or GCVT examination from ITI, as specified column 3 of Table of rule 13 shall be eligible for admission:

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State of Gujarat - Subsection

Section 5(2)(a) in Professional Diploma Courses of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013