Section 81 in The Orissa Co-operative Societies Rules, 1965
81. Certified copies.
- A copy of the decision or award shall, on application be given to a party by the Registrar or any person authorised by the Registrar duly certified, on payment of fee of [Rs. 2.00] [Substituted vide Orissa Gazette Extraordinary No. 2182, Dated 26.11.2002.] for each hundred words or a part thereof.
