Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 57 in Village Chaukidari Act, 1870

57. Right to service from occupier of transferred land to cease. - When any land shall have been transferred to any zamindar under the provisions hereinbefore contained, the right to the performance of any service to any person by the occupier of such lands in respect of his occupation thereof shall wholly cease and determine.