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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(2)(a) in The West Bengal Marine Fishing Regulation Act, 1993

(a)the use of the fishing gear indicating mesh, size or type of construction or by general description in any specified area under clause (d) of sub-section (1) of section 4;