Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 23 in Tamil Nadu Lokayukta Rules, 2018 23. Mode of complaint. - A complaint may be presented in person to the Registrar or any other officer duly authorised by him in this behalf or be sent by post.
