Section 6(b) in The Jammu and Kashmir Fruit Nurseries (Licensing) Act, 1987

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State of Jammu-Kashmir - Subsection

Section 6(b) in The Jammu and Kashmir Fruit Nurseries (Licensing) Act, 1987

(b)keep a complete record of the origin of source of every rootstock and every scion showing-

(i)local and English name of rootstock as well as scion wood ;

(ii)the botanical name together with the local name, if any, of the scion used in raising the fruit plants ;