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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax vs M/S Rajasthan State Ganganagar Sugar ... on 11 August, 2017

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.18                               COURT NO.9               SECTION

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Diary No.19758/2017

     (Arising out of impugned final judgment and order dated 09-11-2016
     in DBITA No.175/2016 passed by the High Court Of Rajasthan At
     Jaipur)

     PRINCIPAL COMMISSIONER OF INCOME TAX                                  Petitioner(s)

                                                     VERSUS

     M/S RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD                        Respondent(s)

     (IA   No.62878/2017-CONDONATION   OF  DELAY   IN   FILING   and   IA
     No.62880/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 11-08-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                   Mr. Atma Ram N.S. Nadkarni, ASG
                                         Mr. Rajiv Nanda, Adv.
                                         Ms. Nivedita Nair, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                                O R D E R

Delay condoned.

Issue notice.

Tag with SLP (C) No.17467/2017.

(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by ASHA SUNDRIYAL Date: 2017.08.12 12:18:13 IST Reason: