Supreme Court - Daily Orders
Principal Commissioner Of Income Tax vs M/S Rajasthan State Ganganagar Sugar ... on 11 August, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.18 COURT NO.9 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No.19758/2017
(Arising out of impugned final judgment and order dated 09-11-2016
in DBITA No.175/2016 passed by the High Court Of Rajasthan At
Jaipur)
PRINCIPAL COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD Respondent(s)
(IA No.62878/2017-CONDONATION OF DELAY IN FILING and IA
No.62880/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 11-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Atma Ram N.S. Nadkarni, ASG
Mr. Rajiv Nanda, Adv.
Ms. Nivedita Nair, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) No.17467/2017.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by ASHA SUNDRIYAL Date: 2017.08.12 12:18:13 IST Reason: