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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(1)(b) in International Financial Services Centres Authority (Insurance Products and Pricing) Regulations, 2022

(b)The Authority may charge fee of not more than USD 5 (USD Five only) for inspection or supply of copy of any return;