Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008

7.

The Zonal Committee shall not incur any expenditure unless the same is provided for in the budget and sanctioned. Provided that with the previous approval of the Oil Palm Commissioner given in writing, expenditure under sanctioned item may exceed the provision for that particular item.